About the Organization
Indian National Law Review is the flagship nationally acclaimed Journal of The LAW Learners. TLL offers Free Certificate Courses, Company Certified Advanced Courses, National and International Competitions, Quizzes, Free Publications, Internships, Workshops and the like. TLL boasts of an active user base of 95,000, with over 49,000 course takers and monthly viewership of 42,000. TLL has been recognized by StartupIndia, Ministry of Commerce and Industry, Government of India. It has had a robust Media presence through the Times of India, Dainik Jagran, DNA etc. and has been appreciated by the Former Prime Minister of India Dr. Manmohan Singh, Attorney General of India Mr. K.K. Venugopal, Member of Parliament Subramanian Swamy, Vivek Tankha, Governor of Gujarat , Governor of Goa etc.
Our Advisory Board is presided over by the Former Chief Justice of India, Justice Dipak Misra, followed by the Former SC Judges – Justice A.K. Sikri, Justice G.S. Singhvi and Justice Gopala Gowda, and Vice Chancellors of National Law Universities. Our Editorial Board is honoured to have Member of Parliament Mr. K.T.S Tulsi, Prof. Dr. M.P. Singh, Former Chief Justice of Sri Lanka and the like.
INLR, The LAW Learners and Rajiv Gandhi National University of Law, Punjab [NLU Patiala], one of the premier Law University of India, are proud to announce the 2nd Edition of the National Law Student Awards 2020.
NLSA 2020
NLSA is wholeheartedly dedicated to Law Students across the nation. The Event comprises 5 Individual Online Events, which include Regional Rounds, witnessing students from a State compete with each other to move ahead to the National Rounds and fight for the Ultimate Title. The Event offers Prizes worth Rs. 1,00,000.
Eligibility
All Law Students [UG/PG] across India are eligible to Participate in the Awards. All pass outs of the Last Academic Year i.e. 2019-20 are as well eligible to Participate. You may participate in the events of your choice.
- THE NATIONAL LAW QUIZ LEAGUE 2020
- NATIONAL PANTOMATH TRIVIA LEAGUE 2020
- NATIONAL ARGUMENT WRITING COMPETITION 2020
- NATIONAL CONSTITUTIONAL AMENDMENT WRITING COMPETITION 2020 NATIONAL BLOG WRITING COMPETITION 2020
The Best Part
Leaving no stones unturned and ensuring that every law student participates in NLSA 2020, here’s what we have got for all the Participants – A COMPLIMENTARY FREE LIVE CERTIFICATE COURSE ON HOW TO DO LEGAL RESEARCH ? by renowned Faculties of the Nation. There’s no reason why we’d not want you to be a part of this grand event. No Reasons to miss the most awaited event of the year.
Registrations Close – September 25, 2020.
WHAT DOES A PARTICIPANT AVAIL?
- ENTRY TO 5 NATIONAL EVENTS
- A CERTIFICATE COURSE ON HOW TO DO LEGAL RESEARCH
- CERTIFICATE OF PARTICIPATION
- CERTIFICATE OF COURSE COMPLETION
- OPPORTUNITY TO GET A VALUED NATIONAL PUBLICATION WITH GNLU, ILNU, JGLS, NLIU etc.
- OPPORTUNITY TO WIN PAYTM CASH AND REWARDS
- EXCLUSIVE 25% DISCOUNT ON COMPANY CERTIFIED COURSES OPPORTUNITIES TO AVAIL CERTIFICATE OF EXCELLENCE, LETTERS OF RECOMMENDATIONS, FREE Courses, AND BOOKS BY SCC AND EBC. OPPORTUNITY TO WIN CASH PRIZES WORTH RS. 53,000
TOTAL REWARDS WORTH RS. 1,00,000
HOW TO APPLY?
The Brochure and Specific Prize details are available Here
For Any Queries, get in touch at nlsa@thelawlearners.com or 7906381754 [Whatsapp]
Knowledge Partner – SCC Online and EBC
Media Partner – LiveLaw
Blog Partner – Jindal Forum for Economic and International Laws JGLS, Centre for Research in International Law NLIU
Publication Partner – Gujarat Law Journal GNLU, Nirma University Law Journal ILNU
