Hidayatullah National Law University, Raipur will be hosting the third edition of its alumni webinar series “Alma Matters…” on 4th September 2020 at 6.30 p.m. to be addressed by Mr. Bharat Budholia, a distinguished alumnus of HNLU who graduated in 2009. He will be speaking on the theme,  “Law School to Law Firm- Convergence and Divergence?”

Mr. Bharat Budholia is currently working as a Partner at AZB & Partners where he leads Competition Law/Antitrust division. Before joining AZB & Partners he worked in Cyril Amarchand Mangaldas, Amarchand & Mangaldas & Suresh A Shroff & Co and Juris Corp. His area of interest includes Competition Law, Corporate Law and Legal Research.

Prof.V.C.Vivekanandan, Vice Chancellor of HNLU remarked  ‘Alma Matters..’ platform of HNLU is gaining a discerning audience with HNLU students and other law students registering in significant numbers and will be prominent web series for transitioning from campus to career”

The programme to be anchored by Dr.Ankit Awasthi, Faculty of HNLU and coordinated by the digital@hnlu faculty team of मस। Debmita Mondal, Mr.Jeevan Sagar, Mr.Surya Narayana Raju and Dr. Parvesh Rajput.

The Programme has SCC Online and EBC as the media partners and is open for Registration to the legal fraternity at large. The registration closes at 10 a.m. on 4th September 2020 and the forms are available HERE

 

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