About the Organization

Society for Excellence in Constitutional Law and Public Policy [SECLPP] is an academic body at Dr Ram Manohar Lohiya National Law University, Lucknow comprising student members of the University. The agenda of this society is to have vibrant discussions on contemporary constitutional law issues, organize guest lectures by constitutional law experts, and collaborate with magazines for regular write-ups.

About the Blog

The RMLNLU SECLPP Blog aims at updating the readers with minute nuances of latest developments in the field of Constitutional Law & Public Policy. The student-member body seeks to achieve the above stated ambition by accumulating quality researched articles and making the blog a one stop destination for the inquisitive readers. We wish to make SECLPP blog a complete portal that will provide articles with in depth research and information.

In furtherance of the above objectives, we are inviting submissions on unexplored jurisprudence of constitutional law which involves exploring “uncovered aspects of leading constitutional law judgements across jurisdictions”, while continuing with regular submissions on latest developments in the field of constitutional law and notes on public policy.

Eligibility

The submissions are invited from academia, members of the bar, legal professionals, law students, or others interested in publishing with us. Co-Authorship up to two authors is allowed.

Themes

Authors are requested to present a novel perspective out of the following judgments. Such analysis may range from application of rules of statutory interpretation, textualism v. originalism debate, expansion of scope of fundamental rights, holdings which affected application of other legislations, linking the law laid with current developments, dissenting opinions and interdisciplinary approach to constitutional law- sociology of law [Roe v. Wade and family law sociology], economics of constitutional law etc. The authors are encouraged to go beyond above suggestions in order to bring novelty and meaningfully contribute to the existing scholarship.

Submission Guidelines

Authors are expected to adhere to the following guidelines:

  • Manuscripts should contain content that is both original and unpublished.
  • Manuscripts should be submitted in Microsoft Word format.
  • Manuscripts should be between 800-1500 words (exclusive of footnotes). All submission must be written in Times New Roman, size 12, line spacing 1.5. Footnotes must be in Times New Roman, size 10, line spacing 1. Relaxation on word limit may be given considering the research employed in the article.
  • Hyperlinks are preferred wherever possible. In case a source cannot be hyperlinked, use OSCOLA system of citations.
  • The authors are encouraged to provide a relevant photograph regarding the subject matter of the article if they wish a photographic preview in the blog-posts and social media updates.
  • OSCOLA 4th edition Quick Reference Guide can be found here.
  • SECLPP prefers articles which are analytical in nature.

Deadline

The deadline for theme-based blogs is 30th September 2020. GENERAL SUBMISSIONS WILL BE ACCEPTED ON A ROLLING BASIS.

Submission Procedure

To submit a piece, kindly mail us the manuscript along with an abstract (50-80 words), and a cover letter stating Name, College and year of study of the author(s). In case the author is a professional, mention a brief introduction and send it at sub.ext.seclpp@gmail.com with the subject line: ‘Submission’.

Contact Information

In case of any query, write to us at secl.rmlnlu@gmail.com or call –

Ishan Saxena- +918517031050

Swastik Sharma- +918619968401

The link to SECLPP Blog is here.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.