Tathya- Walk the law is a student-run organisation which tries to bridge the gap between law school and the practical world. They have approached us to become their media partner for  “Maritime Mirror”.
Series Lecture 1-  NAVIKAVIDHI
Shipping world is as simple as any other business and Maritime Law is as easy as ABC, when you know the basics. However, we understand that you wonder as to the required approach to cut the Gordian knot of understanding the basic terminologies and affairs of the industry. Therefore, before we start with the types of disputes and laws, let us first get an insight about how, where and when the law applies.

Title: Navikavidhi 1- Understanding standard global supply chain in the shipping world.

Join for the Navikavidhi Lecture Series 1 of Maritime Mirror’
Date- 9th August, 2020
Time- 5 P.M.
Experts:
  • Adv. Rahul Varma, Founder of Ally Maritime and Legal Services
  • Mr. Vinod Nair, country representative of SafeSea Group
  • Capt. Vijay Hatekar, Head of Operational/General Manager of Atlantic Shipping
  • Ms. Shantha Martin, Global CEO of PENTAGON Group
Registration Link- HERE
(E-certificates would be provided, fill details accordingly)
Stay Tuned for further amazing Blogs, Legal Snippets and Lecture Series:
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Tathya- Walk The Law (@tathya_law): HERE

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