Indian Journal of Arbitration Law wrests back the third spot. RGNUL Financial and Mercantile Law Review back in the rankings

The rankings† for May 2020 are:

Rank Rank Last Month Name of Journal
1 1 National University of Juridical Sciences Law Review (NUJS LR)
2 2 National Law School of India Review (NLSIR)
3 4 Indian Journal of Arbitration Law (IJAL)
4 3 Aligarh Law Journal (ALJ)
5 7 GNLU Journal of Law Development and Politics (GJLDP)
6 5 Nirma University Law Journal (NULJ)
7 8 Chanakya National Law University Journal (CNLU J)
8 6 Ram Manohar Lohiya National Law University Law Journal (RMLNLU LJ)
9 9 NLIU Law Review (NLIU LR)
10 New RGNUL Financial and Mercantile Law Review (FMLR)

†The Law Reviews will be ranked as per the number of times the articles are accessed on SCC Online® for a calendar month.

The Journal of the Indian Law Institute (JILI) will not longer be ranked – Editors

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