Centre for Public Law at ILS Law College is pleased to announce its next two-part Webinar on the topic,  “The Crime of Murder: De-mystified” 
Date and time:
Part I: Friday,10th July 2020 at 5:00 pm
Part II: Saturday, 11th July 2020 at 11:30 am
Speakers
1. Hon’ble Justice N. Anand Venkatesh, (Judge, Madras High Court)
2. Mr Sharath Chandran ( Advocate, Madras High Court)
Moderated by: Dr Sanjay Jain, Associate Professor, Additional Charge, Principal, ILS Law College.
To join click on this Google Meet link
Part 1: click HERE
Part 2: click HERE
The webinar will be broadcasted live on our YouTube Channel, “Centre for Public Law ILS Law College” and on our Facebook page, “Centre for Public Law, ILS”
YouTube live stream link
Part 1: Click HERE
Part 2: click HERE

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