MNLU Mumbai | Webinar on Criminal Justice Talk 2 – Bail or Jail?

Reported by Shruti Dhonde

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Published on July 7, 2020July 6, 2020By Bhumika Indulia

Centre for Research in Criminal Justice, Maharashtra National Law University presents ‘Criminal Justice Talk 2 – Bail or Jail?: The Dilemma Continues’.

Saturday, 11th July 2020 | 11:30 AM to 12:30 PM.

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