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1st Dr. R.U. Singh Memorial National Online Judgment Writing Competition

1st Dr. R.U. Singh Memorial National Online Judgment Writing Competition

Reported by Saman Rehman

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Published on July 5, 2020By Bhumika Indulia

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Faculty of Law, Lucknow University organising a judgement writing competition. The Last date of registration and submission is 25th July 2020.

For more details, refer to Judgment Writing Competition

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