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Legislation Updates
President re-appoints Senior Advocate K.K. Venugopal as Attorney General for India

President re-appoints Senior Advocate K.K. Venugopal as Attorney General for India

Published on June 29, 2020June 29, 2020By Bhumika Indulia

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President is pleased to re-appoint Shri K.K. Venugopal, Senior Advocate as Attorney General for India for a period of one year w.e.f. 1st July, 2020.

Ministry of Law and Justice

[Notification dt. 29-06-2020]

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Attorney General for India Ministry of Law and Justice Senior Advocate K.K. Venugopal

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