School of Law CHRIST (Deemed to be University) is immensely proud to announce that the moot team comprising of Prajna Kariappa, Ipkshita Singh and Shanvi Agarwal have been adjudged as the Winners (Best Team) at the prestigious 21st DM Harish Memorial Government Law College International Moot Court Competition hosted by Government Law College, Mumbai from 7-9 February, 2020.

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