Adhyayan Foundation for Policy And Research, a Lucknow based research Think Tank, is a joint effort of graduates from National Law Universities. We are presently working in the field of primary education in the state of Uttar Pradesh.
We are organizing an online introductory certificate course on Law and Public Policy with the objective to enhance the understanding of the basics of Public Policy and how it shapes law and society amongst the students.
The course is divided into six different sessions, each focussing on a specialised area- 
  1. Law and Policy by Prof. Sudhir Krishnaswamy, Vice-Chancellor National Law School of India University 
  2. Rule of Law by Prof. Anand Vishwakarma, Faculty of Law, Lucknow University
  3. Importance of Independent institutions in democratic countries – Mr Vikramjit Bannerjee, Additional Solicitor General of India
  4. Role of Civil Society – Prof. D.N.N.S Yadav, Faculty of Law, Lucknow University
  5. Gender Justice through legal reforms – Prof. Bishwanath Gupta, Jindal Global Law School
  6. Policy Challenges facing India – Mr. Ravi Shankar Jha, Senior Investment Specialist, Ministry of Commerce and Industry

Since we aim at reaching meritorious students we are running this program on a low-cost basis and providing financial scholarships for meritorious students.  We would be glad if you could kindly publish this notification on your website.  We would like the attached details along with the poster to be published. 

 
Regards,
Aayush Rastogi.
Director, Adhyayan Foundation for Policy and Research.
Mobile no. – +91-7991952862

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