About Law & Tech Times

Law & Tech Times is a student run, blind peer reviewed newsletter based at Rajiv Gandhi National University of Law, Punjab. It is the flagship newsletter managed by the students of the University. It was founded with the objective of facilitating research in the field of technological advancements and its interface with law. Ever since the advent of internet era, the tussle has been inherently running between law and technology and the newsletter captures such novel ideas that highlight such contradictions and suggest recommendations.

Background

Innovation in Information and Communications Technology (ICT) as well as other forms of digitalised products and services is moving at much faster rate for legal institutions to regulate the pace of the technological advancement. Technologies like virtual reality, artificial intelligence or blockchain is bringing a paradigmatic shift in the physical world. There exists much scope for law and policy makers to structuralise the ICTs interventions in our lives. Hence, the Blog Series aims to facilitate discussions related to the legal and regulatory policy considerations for technological advancements and much needed legal framework around them.

Sub-themes

  1. Blockchain and cryptocurrency
  2. Data Collection and Surveillance
  3. Tele-medicine or E-health
  4. Artificial Intelligence
  5. Virtual Reality
  6. Cyber-security and privacy

The submissions are, however, not restricted to the aforementioned sub themes, provided they fall within the ambit of the main theme.

Submission Guidelines

  1. All submissions must be in Times New Roman, font size 12, spacing 1.5.
  2. Margins: Left 1.5 Inch, Right 1 Inch, Top 1 Inch, and Bottom 1 Inch.
  3. Word limit for each post is 1000-1500 words.
  4. The relevant sources should be hyperlinked within the article itself.
  5. Sources of which no link could be provided must be mentioned at the end under bibliography.
  6. The manuscript should be accompanied by a cover letter specifying the author’s name, designation, institute, contact number, and email for future reference. [Authors are requested to not put their name anywhere in the main manuscript].
  7. All entries should be submitted in .doc or .docx format.
  8. The manuscripts must be e-mailed to lawtech@rgnul.ac.in.
  9. The subject of the e-mail should be titled “Submission for Law & Tech Times Blog Series”.
  10. Co-authorship of a maximum of 2 persons is permitted.
  11. The author(s) bear sole responsibility for the accuracy of facts, opinions or views stated in the submitted Manuscript.
  12. The language has to be politically neutral and not conflicting with the general guidelines.
  13. Language use shouldn’t be abusive or result in disrepute of any third person.
  14. We don’t accept plagiarized content and in case of gross plagiarism found in the contents of the submitted manuscript, the manuscript shall be subject to rejection.
  15. Copyright of all blog posts shall remain with Law & Tech Times.
  16. All moral rights shall vest with the author(s).
  17. The manuscripts not abiding to the above guidelines are liable to be rejected.
  18. Final Discretion of Acceptance of the Manuscript lies with the Editorial Board after undergoing the procedure of blind peer-review.

Deadline

The last date of submission is 30 June, 2020.

Contact

In the case of any query, mail us at lawtech@rgnul.ac.in.

Student Coordinator

Satvik Mishra (91 9453010047)

Dikshi Arora (91 9024559982)

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