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NLUJAA wins 16th KK Luthra National Moot Court Competition, 2020

NLUJAA wins 16th KK Luthra National Moot Court Competition, 2020

Reported by Stuti Dwivedy

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Published on March 7, 2020By Bhumika Indulia

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A team comprising Darshan Upadhyay (3rd year), Chitrakshi Singh and Abhinav Singh( both 4th year) have won 16th KK LUTHRA NATIONAL MOOT COURT COMPETITION 2020, organized by Campus Law Centre,University of Delhi.

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