ILS Law College, Pune and ILS Environment Law (Hariyali) Cell is organising One Day Seminar on ‘Interface of Environment Protection and Development of Transport Infrastructure’ on 27th February, 2020. At this seminar, we wish to discuss various issues by giving adequate representations to all stakeholders. The seminar aims at stimulating discussions so as to balance the conflicting interests of environmentalists and develop mentalists and to evolve healthy practices to achieve sustainable development.

The Seminar will benefit students, academicians, lawyers, sociologists, economists, environmentalists, persons aggrieved by such projects, government personnel and also the persons involved in carrying out these development works.

Click Here for the detailed Concept Note on the Seminar.

Click Here for the schedule of the seminar.

Persons interested may register themselves on or before 22nd February, 2020 by paying  registration fee online.

Day and Date: 27th February, 2020

Time: 10am to 6pm

Venue: Conference Hall, ILS Law College, Pune

Participants are invited to submit abstracts and write research papers. Authors whose abstracts are selected will be given an opportunity  to present their papers at the Seminar.

Important Dates:

Last Date for Submission of Abstract: 24th February, 2020

Announcement of Acceptance of Abstract: 25th February, 2020

Submission of Full Paper: 27th February, 2020

Registration Fees

ILS Students: Rs. 250 + GST

Non ILS Students: Rs. 500 + GST

Professionals/Academicians: Rs. 700 + GST

Paper Presenters (Students): Rs. 700 + GST

Paper Presenters (Other than Students): Rs. 1500 + GST

For any further information please contact:-

Faculty Coordinators:

Ms. Varsha Khandagale (+919689816875)

Ms Shweta Chandrashekhar (+917030302734)

 Student Coordinators:

Vikrant Raje (+918956079853)

Prathamesh Mandlik (+917972943396)

Geethika Satti (+918208491122)

Prerna Murarka (+919474521629)

 

REGISTER & PAY NOW

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