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SLS Pune wins 4th All India Moot Court Competition

SLS Pune wins 4th All India Moot Court Competition

The team comprising of Gowri Krishna, Kim Shah and Ananya Agarwal wins 4th All India Moot Court Competition at Dr. DY Patil College

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Published on February 24, 2020By Bhumika Indulia

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The team comprising of Gowri Krishna, Kim Shah and Ananya Agarwal wins 4th All India Moot Court Competition at Dr. DY Patil College of Law, Mumbai held from February 13-15, 2020.

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