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NLIU adjudged as Semi-finalists of 2nd SAARC Law Moot Court Competition

NLIU adjudged as Semi-finalists of 2nd SAARC Law Moot Court Competition

Reported by Vivek Badkur

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Published on February 20, 2020February 19, 2020By Bhumika Indulia

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NLIU team comprising of Ishaan Madaan, Shruti Mishra and Riya Khanna for being adjudged as the Semi-Finalists of the 2nd SAARC Law Moot Court Competition.

A total of 44 teams including international teams from SAARC countries participated in the competition.

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