As a matter of its contribution towards development and promotion of ADR in India, the ADR Society of Maharashtra National Law University, Nagpur takes pride in presenting the first edition of 1st MNLU-N National Commercial Mediation Competition, 2020. The objective of this competition is to promote and propagate the spirit of amicable resolution of disputes with a probe into innovative and commercially viable solutions, leading to a win-win situation for the parties.
Dates
20-21 March, 2020
Eligibility
The Competition is open to all bonafide students pursuing undergraduate degrees (five and three-year law courses) in law Schools/Colleges/ Institutions/ Universities only in India. Each Participating Institution is permitted to send a maximum number of two teams in the Competition which will be further subject to First Come First Serve basis.
The Competition is open to all bonafide students pursuing undergraduate degrees (five and three-year law courses) in law Schools/Colleges/ Institutions/ Universities only in India. Each Participating Institution is permitted to send a maximum number of two teams in the Competition which will be further subject to First Come First Serve basis.
Venue of the Competition
Maharashtra National Law University, Nagpur Moraj Design and Decorator (DnD) Building, Near Oil Depot, MIHAN Fly Over, Wardha Road, Khapri, Nagpur-441108 Maharashtra.
Team Composition
Each team shall consist of THREE (03) participants, namely, one mediator and one client-counsel pair. However in no situation the roles of the mediator and the client-counsel pair can be interchanged.
Registration
Teams/Participants are required to provisionally register their institution by February 29, 2020 by filling the google form available at this link: HERE .
Teams/Participants are further required to duly fill the Registration Form as well as transfer registration fees amounting to Rs. 4000 at the below mentioned account details which has to reach the organizers via email by 10th March, 2020 at adrsocietynlun@gmail.com. Account details are:
Account Name: Maharashtra National Law University, Nagpur
Account Number: 37359307907
IFS Code: SBIN0018676
Mihan Branch, Nagpur
Account Number: 37359307907
IFS Code: SBIN0018676
Mihan Branch, Nagpur
Also, the duly filled registration form must be submitted at adrsocietynlun@gmail.com by 10th March, 2020.
Registration Fee
The Registration fee per team shall be Rs. 4000/- (Four Thousand Only) which is inclusive of food and accommodation.
Additional Benefits
As a One-Day Conference on Recent Trends in Mediation is happening in the University Premises on March 21st, 2019, therefore, participants of the Mediation competition are allowed to participate in the conference free of cost wherein they will get a participation certificate for the same. If the participants of the Mediation Competition want to present a paper during the conference, they are requested to write us at conference.nlunadr@gmail.
As a One-Day Conference on Recent Trends in Mediation is happening in the University Premises on March 21st, 2019, therefore, participants of the Mediation competition are allowed to participate in the conference free of cost wherein they will get a participation certificate for the same. If the participants of the Mediation Competition want to present a paper during the conference, they are requested to write us at conference.nlunadr@gmail.
Accommodation
Accommodation shall be provided to all the team from the night of 19th to 22nd March, 2020.
Contact
For any queries / clarification please feel free to write us at –adrsocietynlun@gmail.com.
1) Ms. Hricha Gandhi – +91 7976819272
2) Ms. Aditi Singh – +91 8439431113
3) Mr. Ujjwal Agrawal – +91 8839254211
