School of Law, Galgotias University organizing our 4th International Conference on Contemporary Legal Issues (ICCLI) on 21st March 2020. The Conference will usher discussion on contemporary development in multidisciplinary socio-legal, techno-legal and socio-economic issues and how its understanding in theory and practice can be enhanced where we are expecting experts not only from the legal field but also from other disciplines to put their heads together in identifying the issues and suggesting the means to overcome the challenges to have a holistic development.
Best Research Paper Award of the conference and the Best Presentation Award for each of the technical sessions (one award per session) and the selected final papers will be published subsequently in a SCOPUS INDEXED PUBLICATION.
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“Last date of Abstract Submission has been extended till 09th February, 2020”
