A team comprising of Prachi Sharma, Suryansh Vashishth and Arunima Kumari from BVP’s New Law College, Pune emerged the Runners Up in the 5th National Trial Advocacy Moot Court Competition conducted by School of Law, Christ University, Bengaluru held between December 13-15. 2019. Prachi Sharma was also awarded the Best Advocate at the competition.

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