SVKM’s NMIMS Kirit P. Mehta School of Law, Mumbai would be organizing their 2nd International Moot Court Competition from 20th March to 22nd March 2020.
The Moot Proposition is based on International Environmental Law. It is a topic that covers all aspects of depleting environment and the necessity to conserve and protect it.
Venue: Kirit P. Mehta School of Law, NMIMS, Mumbai.
Registration:
The Moot Court Competition is open to all students enrolled in a full-time undergraduate/ postgraduate law courses provided by a recognized College/Institution/University in India or abroad, pursing a 3 year or 5-year law course.
Team composition:
Each team shall comprise of three members consisting of two speakers and one researcher.
Important Dates –
Commencement of Registration: 8th December, 2019
Last Date of Registration: 20th January, 2020
Last Date for sending scanned (soft) copy of Registration Form along with payment receipt: 21st January, 2020
Last Date for seeking Clarifications: 22nd January, 2020
Last Date for sending hard copy of Registration Form and Demand Draft: 25th January, 2020 (For Indian Participating Teams Only)
Release of Clarifications: By 31st January, 2020
Last Date of Submission of Memorials (Softcopy): 5th March, 2020
Last Date of Submission of Memorials (Hardcopy): 9th March, 2020 (For Indian Participating Teams Only)
Inaugural and Oral Rounds: 20th March – 22nd March, 2020
For Moot Problem, Refer IMCC 2020 Moot Proposition
Contact
All queries, clarifications/information-requests must be directed to mcc.sol@nmims.edu.
OR call us at:
Tanuj Modi (Student Convenor): +91 97820 99425; +91 8949048676
Sanika Surve (Student Co-convenor): +919699792585
Ikmeet Gandhi (Head of Communications): +91 9131614298
