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School of Law, CHRIST wins 4th Symbiosis Law School, Hyderabad National Moot Court Competition 2019

School of Law, CHRIST wins 4th Symbiosis Law School, Hyderabad National Moot Court Competition 2019

Reported by Anirudh Kulkarni

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Published on November 12, 2019By Bhumika Indulia

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The team comprising of Anant Singh, Kunal Saini and Pooja Singh of IV Year has been adjudged the Winners of the 4th Symbiosis Law School, Hyderabad National Moot Court Competition.

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