The Centre for Public Law at ILS Law College, Pune is pleased to announce the 7th ILS National Alternate Judgment Writing Competition, 2019-20. The competition aims to inculcate the qualities of critical thinking and analysis. It will be held in two rounds comprising of written submissions and oral presentations. We cordially invite students pursuing 5 year and 3 year Law Courses and LL.M. Course to participate in this competition.
Important Dates
Last Date for Registration: 01st December, 2019
Date for submitting Written Submissions:
Soft Copy: 01st December, 2019
Hard Copy: 10th December, 2019
Result of Assessment of Written Submissions: 10th January 2020
Oral Presentation: 17th January, 2020 at ILS Law College, Pune.
Click Here for Application Form.
Prizes:
First Prize: Rs. 10,000/-
Second Prize: Rs. 8,000/-
Third Prize: Rs. 5,000/-
Click Here for the Copy of the Judgment
Click Here for the Case-note.
Click Here for the Judgment Writing Manual.
Click Here for the Copy of the Rule Book.
Click Here for the Application form which is to be sent along with the written submission.
For more information and other queries feel free to contact our student coordinators:
Varad S. Kolhe+91 95034 53510
Anshika Sharma+91 99699 94959
Kirti Kapoor+91 77198 48155
Email: najw.cpl@gmail.com
For more details click HERE
