President promulgates the Taxation Laws (Amendment) Ordinance 2019 to make certain amendments in the Income-tax Act, 1961 and the Finance (No. 2) Act 2019.
List of amendments:
- Section 92 BA
- Section 115 BA
- Insertion of Sections 115 BAA [Tax on income of certain domestic companies] & Sections 115 BAB [Tax on income of certain new domestic manufacturing companies]
- Section 115 JB
- Section 115 QA
- Amendment of Act No. 23 of 2019
- Amendment of Part II of First Schedule
*Please follow the link for detailed notification: NOTIFICATION
Ministry of Law and Justice
[Notification dt. 20-09-2019]
