A team constituting of Vishnu Suresh( Vth year), Pavan Bhat (IVth year) and Vedantha Sai (IVth year) have emerged as the winners of the 1st JGLS Antitrust Law Moot Court Competition conducted by Jindal Global Law School and Shardul Amarchand Mangaldas & Co.
Vishnu Suresh also won the Best Male Advocate prize.

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