Indian Law Society is commencing a certificate program on Advanced Certificate Program on Civil Court Practice and Procedure with special focus on Arbitration & Conciliation Act 2019-20 from 17th September to 27th September, 2019.
Commencement of Course: 17th September, 2019
Last date of the course – 27th September 2019.
Assessment:
- Attendance – 10 marks
- One MCQ on entire Syllabus – 20 marks
- TOTAL – 30 marks
Certificate will be issued to the student who –
- Has attended 75% of the lectures and
- Has scored with at least 50% marks in the exam.
Venue:
Laxmi Building, ILS Law College.
Time: 5.45 P.M. to 8.30 P.M.
Registration Open: From 4th September to 17th September 2019
Registration Fees: Rs.5084.75/- + Rs. 915.25/- = Rs.6000/-
Payment Mode: Online.
Payment can be done online through Direct SBI, Net banking and Credit card.
Faculty In charge: Ms. Smita Sabne
Contact:
Ms. Deepali Manjarekar – deepali.manjarekar@ilslaw.in
For more details, click HERE
