School of Law, CHRIST’s moot team comprising of Samkeet Surana, Lavanya GT and Viola Rodrigues have been adjudicated as Winners of the Prof. R. V. Dhanapalan National Moot Court Competition, 2019 which was held at Central Law College, Salem. Additionally, Samkeet Surana was adjudged as the Best Advocate, Viola Rodrigues was adjudged as the Best Researcher and the team also bagged the awarded the Best Memorial Award.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.