4th edition of India National Rounds of the International Criminal Court Moot Court Competition was conducted on 20th-21st April, 2019 in National Law University Delhi. The finals were judged by Mr. KTS Tulsi (Senior Advocate, Supreme Court of India), Dr. Manoj Sinha (Director, Indian Law Institute) and Dr. Sanoj Rajan (Academic and Consultant in International Law).

West Bengal National University of Juridical Sciences, Kolkata won the National Rounds with National Law University Delhi being adjudicated the Runners Up. The two teams, along with National Law University Jodhpur, also qualified for the World Rounds which will be organised in the Hague this summer.

 

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