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NLSIU wins 23rd Stetson International Environmental Moot Court Competition

NLSIU wins 23rd Stetson International Environmental Moot Court Competition

Reported by Apurva Singh

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Law School News Moot Court Achievements & Reports

Published on April 25, 2019April 24, 2019By Bhumika

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The Team comprising of Bhargav Chakraborty, Anushree Jain and Ambarin Khambati won the 23rd Stetson International Environmental Moot Court Competition. Bhargav Chakraborty also won the best oralist award for the Grand Finals.

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