UPES is organising National Essay Writing Competition on Intellectual Property Rights.

LIST OF TOPICS :

1.) Interface between Copyright and Design
2.) Licensing Regime in Pharmaceutical Industry
3.) Personality Rights under Copyright Laws
4.) Protection of Farmer’s right and Breeder’s Right in Intellectual Property Rights
5.) Emerging Issues in Patent and Biotechnology
6.) Personal Data Protection Law: A Critical analysis of Data Localization

Registration Fees – Rs. 100/-

AWARDS
First Prize – Rs. 5000/-
Second Prize – Rs. 3000/-
Third Prize – Rs. 2000/-

IMPORTANT DATES:
* Last date of registration: April 2, 2019
* Last date of submission: April 18, 2019
* Declaration of results: April 26, 2019

URL for the brochure : click HERE  

URL for Registration : click HERE

URL for Submission of Essay : click HERE 

For more info, contact
Ayush Agarwal – +91 97600 89997
Keshav Kumar – +91-9034272875
Gagan Garg – +919897318163

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