GNLU Centre for Law & Economics is organising the “Certificate Course on the Economics of International Law.”
About the Course:
International law is often supposed to be “the” solution to global problems (i.e. global warming, drug trafficking, economic crisis, poverty, or respect for human rights). Yet, it is often also criticized for being ineffective and fuzzy, its normativity is difficult to understand using a traditional legal theory which often restricts itself to appreciate the legal validity of international agreements and claims or the “justice” component of international legal agreements. This course will show that an economic approach of law appears to be fruitful to understand what is often perceived as the “pathologies” of International Law (which will appear as inherent to the structure of International Law).
Course duration: 25th to 29th March 2019
Resource Person:
- Dr Regis Lanneau
Associate Professor
Co-director of the Bachelor’s Degree in Economics and Double Law “Law & Economics”
Co-director of the Master’s Law of Economics
University of Paris Nanterre, France.
- Dr Ranita Nagar
Professor of Economics
Dean, Research and Publications
Director, Centre for Law & Economics
Gujarat National Law University, Gandhinagar.
- Dr Hiteshkumar Thakkar
Assistant Professor of Economics
Gujarat National Law University, Gandhinagar.
Course Fee Structure:
- GNLU Participants – Rs 1500
- Other Participants (Without accommodation) – Rs 2000
Registration Process:
Step 1: Payment of Registration Fees
Payment of the appropriate fees can be made online through the following link.
Click here for Online Payment link
Step 2: Fill up the following registration form
After making the payment, please fill up the given form with the Payment Receipt number.
Click here for the Registration Form link
Note: Payment link will open from 12th March 2019 from 12:00 PM onwards.
Deadline: 20th March 2019 (or till seats are available)
For any queries please do not hesitate to shoot us a mail at strivedi@gnlu.ac.in.
You may also contact Bedanta Chakraborty (+91 9727961507) or Mr. Liladhar Patil (+91 8128680959 ).
For more details refer Izhaar-Rulebook
