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NUALS becomes Runners up at GNLU International Moot Court Competition

NUALS becomes Runners up at GNLU International Moot Court Competition

Reported by Priyadarsini TP

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Published on March 5, 2019March 3, 2019By Bhumika Indulia

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The team consisting of Pavithra Rajesh, Cindia S, and Abhijith S Kumar became Runners up at the 11th GNLU International Moot Court Competition. The team also made NUALS proud by winning the Best Written Submission Award.

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