ILS Corporate Law Cell of ILS Law College organising Corporate Law Colloquium 4.0 will be held on 2nd March, 2019.

The Colloquium provides an ideal academic platform for students to discuss emerging issues of the corporate world and novel views of eminent experts in the field. With topics like Understanding Insolvency and Bankruptcy Code, 2016,  Data Privacy, Corporate Governance and Insider Trading, the Colloquium promises to be an interactive exchange of cutting-edge knowledge.

EVENT SCHEDULE

Agenda Topics Speakers Timings
First Session Understanding Insolvency and Bankruptcy Code, 2016 Dr. T.K. Viswanathan, Secretary-General of the Lok Sabha, GOI 12.00 noon to 2.00 p.m.
Lunch Break 2.00 p.m. 2.45 p.m.
Second Session Emerging trends in Corporate Governance Mr. ParvatheesamKanchinadham,

Company Secretary and Chief Legal Officer, TATA Steel

2.45 p.m. – 3:45 p.m.
Third Session Insider Trading Concerns Mr. Paras Parekh,

Partner, Parinam Law Associates

3.45 p.m. – 4:45 p.m.
       Tea Break 4.45 – 5.00 p.m.
Fourth Session Discussing data localisation norms and data privacy issues for Fintech companies in India. Mr. ArpitRatan,

Co-founder of Signzy& Forbes 30 Under 30

 

5.00 p.m. – 6.00 p.m.
Closing and Vote of Thanks 6.00 p.m. – 6.15 p.m.

 

REGISTRATION

Registration Fee: Rs. 354 /- (Rs. 300 + 18% GST)

Registration fee includes-

For Non-members ILS students- Reading material, certificates, lunch and tea

For ILS students- Reading material, lunch and tea

Date for Registration: Link will be open till 2nd March, 2019.

CONTACT

Faculty In-Charge – Mrs. Sathya Narayan, Mrs. Smita Sabne and Mrs. Swatee Yogessh

Contact Details – Dhruv Tank (+917387833322) and Nikhil Dubey (+919833661795)

Email – corplawcell@gmail.com

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