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School of Law, CHRIST wins Second Best Mediator & Best Negotiation Plan Awards at Lex Infinitum

School of Law, CHRIST wins Second Best Mediator & Best Negotiation Plan Awards at Lex Infinitum

Reported by Anirudh Kulkarni

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Published on February 21, 2019February 20, 2019By Bhumika Indulia

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School of Law, CHRIST’s Atreya Mathur was adjudged as the Second Best Mediator and the team of Varshini Ramesh and Rhea Singh were awarded the Best Negotiation Plan Award at the recently concluded Lex Infinitum – International Mediation Competition held at VM Salgaocar College of Law, Goa, 2019.

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