The team consisting of Gopika H.H, Ashley George and Aifoona Punnaram won the second best Memorial prize and finished as Semi-Finalists in the 28th Kerala Law Academy National Moot Court Competition.
Gopika H H, a fourth year student of National University of Advanced Legal Studies was also adjudged the Best Student Advocate at the Moot.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *