“VIDHIOTSAV” – 5th UPES National Trial Advocacy, 2019 (8th – 10th March, 2019)

VIDHIOTSAV’ spring edition is the first of the bi -annual law fest to be organized by UPES, School of Law and is scheduled to be held from 7^th  to 10^th March, 2019.  The fest shall be an amalgamation of various National academic events and will witness the participation of students across law schools in India

VIDHIOTSAV seeks to provide a platform for exchange of ideas and experience between students across Law Schools in India. The events would serve as academic stimulation and harness skills like self -awareness, critical thinking, organizational skills and team work, making them better professionals.

UPES School Of Law proudly announces its fifth edition of UPES National Trial Advocacy Competition, 2019 which is scheduled to take place from March 8th to March 10th, 2019 at School of Law, University of Petroleum and Energy Studies.

This Competition was conceived with the aim of promoting &developing skills about the procedure followed by Trial Courts and testing the knowledge of the law students across the nation.

In all four editions, Moot Court Association has witnessed success of the event and there were teams representing their college from all around India. The participants have always shown zeal and enthusiasm in this event and we get to experience powerful arguments from the law students who are on the path of becoming the established advocates of coming time.

With this edition of ours we invite teams from reputed university/colleges/institutions to participate and gain an enriching experience from our trial advocacy competition.

Registration

For registering for competition, the registration form (link below) must be submitted online at mootcourt@ddn.upes.ac.in on or before February 28, 2019.

The Registration fee for the competition is Rs. 6000/- team that is to be transferred in favour of University of Petroleum  & Energy Studies via electronic means in the account details provided in the rule-book (link below).

There is a team capping of 22 teams for this event. The slots will be filled in first-cum-first-serve basis on the receipt of  soft copy of registration form.

     Important Dates

• Commencement of Registration: February 10, 2019
• Last Date of Registration: February 28, 2019
• Last date for sending soft copy of Registration Form with Transaction ID receipt: February 28, 2019
• Last Date for Submission of Memorials & Travel Form (Soft Copy): March 03, 2019
• Inauguration, Orientation and Researchers Test: March 08, 2019
• Submission of Memorials (Six Hard Copies): March 08, 2019
• Oral Rounds – March 09, 2019 & March 10, 2019
• Valedictory & Prize Distribution- March 10, 2019

Important Links

• For Trial Proposition -click HERE 
• For Rule Book-click HERE 

Contact:

For any kind of information contact relating to Competition: mootcourt@ddn.upes.ac.in

Student Team

 Faculty Coordinators

We hope to see you at 5th UPES National Trial Advocacy Competition, 2019