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NLU Jodhpur adjudged as the best negotiator at the 5th RMLNLU National Mediation Competition 2019

NLU Jodhpur adjudged as the best negotiator at the 5th RMLNLU National Mediation Competition 2019

Reported by Srishti Chhabra

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Published on January 28, 2019January 28, 2019By Bhumika Indulia

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Priyanka Sunjay, 5th Year, National Law University Jodhpur was adjudged as the best negotiator at the 5th RMLNLU National Mediation Competition 2019.

The team comprising, Shreya Poonia and Priyanka Sunjay won the award for the best team.

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One comment

Amrita Pardasani Sep 20, 2023

Congrats on your magnificent achievement. Wishing you all the Best for your future legal career.

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