The team comprising of Anirudh A Kulkarni, Varsha Singh & Buddhi Nishita Gauri of School of Law, Christ University were adjudged as Semi-Finalists and also bagged the Best Memorial Award at the 2nd Mrinalini Devi Memorial National Moot Court Competition conducted from 4th to 6th January 2019 by Bengal Law College, Santiniketan in association with Rostrum Legal.

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