Centre for Corporate Law Studies at Institute of Law, Nirma University announced the launch of third issue of its Journal on Corporate Law. The Centre invites Articles, Short Notes, Book Reviews and Case Commentaries to delve deep into different perspectives and critically analyze the current policies along with suggesting valuable, rational, legal ideas. The theme of the write-ups has been kept open for free flow of intellectual ideas relating to the business arena.

THEME
“Issues & Challenges in Competition Law & Policy”

 

 

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