NLUA Law Review is a UGC listed Journal edited and run by students. One of the flagship journals of National Law University and Judicial Academy, Assam, it has been established with the objective of becoming a formidable instrument in enhancing the standard of legal research in the country. It is a bi-annual, Student-edited Journal focusing on inter- disciplinary and multidisciplinary approaches towards legal writing. The Journal is also assisted by a Faculty Advisory Committee of NLUJA Assam and an Editorial Advisory Board comprised of well-known Indian and Foreign Scholars. The Journal aims to publish articles, case comments, book reviews on all aspects of law and related issues. Here special emphasis is placed on contemporary legal studies along with its foundational philosophical thoughts. The Journal aims at giving the opportunity to legal academia, research scholars, students, advocates and activists working for enhancement of legal scholarship. Hence, the Journal will serve as the platform for innovative thought sharing and will aim towards contributing in dynamic growth of legal knowledge. Here participants can discuss/analyse the contemporary legal challenges in Law in the form of articles, case notes, review articles etc.
ABOUT SUBMISSION
The Editorial Committee of NLUA Law Review is inviting quality research papers from: Academicians and Professionals (inter/multi-disciplinary with law); Judges and Advocates; Research Scholars; and Students, if the editorial board deems it fit to be an extraordinary work of scholarly merit 
CATEGORIES OF SUBMISSION
Research paper should be thematic and identification of sub-themes will be highly appreciated. It should have proper research questions and should also reflect the findings. The submission can be sent under the following categories: 1. Research Articles
2. Notes / Comments
3. Case / Report Comments
4. Book Review
COPYRIGHT 
The Journal shall retain all copyright arising out of any publications and only the moral rights will vest with the author. 
SUBMISSION DEADLINE
The Last Date for submissions is 03 December, 2018.
MODE OF SUBMISSION: Online only
The manuscript should be accompanied with the author’s name, designation, institute, contact number and e-mail for future reference.
MEMBERS OF FACULTY ADVISORY BOARD
Dr. Ishrat Hussain, Associate Professor of Law
Ms. Namrata Gogoi, Assistant Professor of History
Mr. Saheb Chowdhury, Assistant Professor of Law
For Guidelines of Submission and other details, refer CALL FOR PAPERS

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