New Law College announces 9th Justice P.N. Bhagwati International Moot Court Competition on Human Rights to be held in our College on 16th & 17th March, 2019. We would be delighted to have your institution participate in the said competition.
Within a very short span of time, Justice P.N. Bhagwati International Moot Court Competition has earned a great reputation at national and international echelon and is one of the most revered international moot court competitions on human rights across the globe.
Justice P.N. Bhagwati 1st Moot Court Competition 2011 was inaugurated by Hon’ble Dr. M. Veerappa Moily, the then Union Minister for Law & Justice, in the august presence of Hon’ble Mr. Justice P.N. Bhagwati, Former Chief Justice of India. Justice P.N. Bhagwati 2nd International Moot Court Competition on Human Rights 2012 was inaugurated by Hon’ble Dr. Justice Balbir Singh Chauhan, the then Judge, Supreme Court of India.
More than 14 international teams from Europe, US, Asia and Africa as well as nearly 40 teams from top law schools in India participate in this prestigious competition every year. However, this year participation of teams shall be restricted only to 20 teams on early bird registration basis.
The official last date to register for the competition is 15th January, 2019 and participants are requested, due to the 20 teams’ cap, to register at earliest in order to ensure their participation.
The Moot Court problem, Official Schedule, & the official rules & regulations governing the competition are enclosed here with. Kindly confirm your law school’s participation and let us know the team’s travel plans at the earliest after registering before the due date.
You may contact the following person:
Prof. Aman Mishra: +91 9637109415 : amanmishra579@gmail.com
For more details, refer-
