Law College Dehradun, Faculty of Uttaranchal University organized the 3rd edition of its National Moot Court Competition on Constitutional Law, 2018. This competition was organised from 5th -7th October, 2018 at Dehradun in the lap of Devboomi Uttarakhand. The competition aimed at fostering and cultivating the interest of the law students in Constitutional Law and philosophy by challenging and engaging them in research on cutting-edge questions plaguing the best scholars in the field.

The team from Hidayatullah National Law University comprising of Amisha Agarwal, Anisha Bothra and Sakshi Singh, (all 2nd year students, HNLU) won the 3rd Law College Dehradun National Moot Court Competition 2018 (LCDNMCC).

 

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