Vidhishilpakar : Certificate Program 2018-19 — What? How? And Why? Of Learning the Law
Individuals who ‘learn how to learn’ develop lifelong learning skills. Interdisciplinary approach inculcates the learning skills more effectively. It develops independent thinking process and built up confidence in student. Besides learning social sciences as a part of curriculum, building strong foundations of a legal career is important. The program aims at training the first year law students in the technique of learning and understanding law and legislation in light of Political Science, Social Sciences and Language.
After successfully completing this program, the student shall be able to –
1. Understand the method and technique of learning law in an interdisciplinary manner.
2. Comprehend the working of the legal system in light of the social, political and other perspectives.
3. Learn law in a pragmatic and systematic manner. Click Here for Schedule.
The Lectures in the program will be delivered by eminent academicians and senior lawyers.
Eligibility – Any Law Students
Dates – 24 Sept 2018 to 01 Oct 2018
Duration – 7 Days
Number of Seats – 60
Registration – by online payment through Register Now Link
(You Can pay by SBI Net Banking, Other Bank Net Banking, Credit Card, SBI Branch-Cash Deposit)
Registration fees – 3000/- (Inclusive of GST & Reading Material)
Requirements – Participants are expected to read the provided reading material for every session before hand and actively participate in the discussions. Attendance is Mandatory.
Certificate will be awarded on successful completion of the course.
Contact details:
(A) Faculty co-ordinator: (1) Ms. Smita Sabne, (2) Rajalaxmi Joshi, (3) Swatee Yogessh
(B) Office Co-ordinator: Ms. Deepali Manjrekar – deepali.manjarekar@ilslaw.in, Phone No. – 9922969717
