ILNU | National Students Conference on International Humanitarian and Refugee Laws

Reported by Aastha Srivastava

Under the aegis of Institute of Law, Nirma University, the Centre for Human Rights Law organised the Seventh Edition of its Annual Flagship Event, National Students Conference on “International Humanitarian and Refugee Laws” in association with the International Committee of Red Cross (ICRC) and United Nations High Commissioner for Refugees (UNHCR) on 8th August, 2018.

The Chief Guest of the function was Mr. Manoj Kumar, Director- Indian Law Institute and Guest of Honor was Prof. Nagendra Singh, Professor Emeritus, Maharshi Law School. There were around 37 universities that participated in paper presentation process. Many esteemed personalities chaired three technical sessions of the event. The winners were handed over prizes with a vote of thanks by Student Coordinator to all the participants imparting such deep thoughts through reflection of their papers on issues like women, LGBT and refugees.

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