The Centre for Public Law at ILS Law College, Pune is pleased to announce its first volume of “Public Law Bulletin”, it’s latest online publication. Public Law Bulletin is the pathway to keep pace with most recent public law news updates, appurtenant judicial pronouncements by High Courts and Supreme Court of India as well as other jurisdictions, while also swivelling through a few intriguing questions of Constitutional interpretation. It also displays public law scholarship, both national and international. Moreover the contemporary public law developments on other leading blogs are also highlighted.
We look forward to your suggestions.
Please download our inaugural volume edition on: https://ilscentreforpubliclaw.wordpress.com/public-law-bulletin/volume-i-aug-2-2018/
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