A Team comprising of Tejaswini Tripathy, Gaurav Satpathy and Alibha Mishra were adjudged as Winner at the 7th RGNUL National Moot Court Competition, 2018 held at Patiala, Punjab from 30th March, 2018 to 1st April, 2018. Over 63 teams from all across the country participated in the said competition including all the National Law Universities of India.

The final rounds were adjudged by Dr. Vijay Aggarwal, Senior Attorney, Advaita Legal; Dr. Bidhyadhar Majhi, Director, Competition Commission of India; and Professor (Dr.) Anand Pawar, Dean, RGNUL. Hon’ble (Mr.) Justice B.S. Walia, Judge of the Punjab and Haryana High Court, Chandigarh was the Guest of Honour for the Valedictory Session.

The team defeated MNLU (Maharashtra National Law University) in the finals. The Moot Problem was based on aspects of Competition Law and Constitution law.

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