Amity Law School, Noida (affiliated to Amity University, Uttar Pradesh) in association with JESSUP – ILSA (International Law Student Association) and JESSUP -White & Case LLP, is proud to bring to you the 59th edition of the India National Rounds, for Philip C. Jessup international Moot Court Competition, 2018 from February 8, 2018 to February 11, 2018.
The Philip C. Jessup International Law Moot Court Competition, also known as the Jessup, is the oldest and largest international moot competition in the world, attracting participants from almost 700 law schools in more than 90 countries in recent years. The participants argue a fictional dispute as if before the International Court of Justice. The competition has been described as the most prestigious moot court competition in the world by a large number of organisations and universities internationally.
White & Case is a global partner and the official sponsor of the International Rounds as well as the India Rounds, 2018. White & Case is a leading global law firm providing counsel and representation in virtually every area of law that affects cross-border business.
The competition shall witness the participation of a number of law schools from all over the country and will be judged by the sitting judges of the Hon’ble Supreme Court, Delhi High Court, International judges & Jessup alumnus along with eminent Academicians, Practicing Lawyers & Judicial Officers.
We wish each and every participant all the best for the competition and hope that this competition helps them in their future endeavours. As rightly said by Mr. Howard Cosell: “The ultimate victory in competition is derived from the inner satisfaction of knowing that you have done your best and that you have gotten the most out of what you had to give.”
