ILS Law College to organise Seminar on Goods & Service tax

Reported by Saranya Mishra

ILS

ILS Law College has organized a Seminar on Goods & Service tax.

Speakers:1. Mr. Arvind Datar – Senior Advocate Supreme Court

2. Mr. Vikram Huilgol – High Court Government Pleader for Government of Karnataka and member of the GST Consultative Committee, Karnataka.

Venue: ILS Law College, Auditorium, Pune

Date: 2 Sept. 2017

Time: 2 p.m. onwards

Registration:  Rs. 472 including GST

Starting date for registration: 19/8/2017

Last date for registration: 2/9/2017

Click Here for Registration Form. Register your names on autonomouslaws@ilslaw.in with the email subject “Enrollment for the SEMINAR ON GOODS AND SERVICES TAX”

After Registration, Course ID shall be allotted to candidate and only by that seat no. the fee is payable. The last date of registration as well as payment is 2nd September 2017. Register at the earliest possible, as the seats are limited.

Payment Details: Payment can be made online. Click here for payment link.

Step I: Select category – ‘SEMINAR ON GOODS AND SERVICES TAX’. New page will open, enter the Course ID. (Take care that CORRECT details are filled)

Step II: Click on Submit. New page opens, verify your details. This is the last opportunity to make changes or modify the details. Click Confirm only when verified carefully.

Step III: Payment window opens – with Payment modes – State Bank of India Internet Banking, Other Bank’s Internet Banking, Debit/Credit Cards and Cash Deposit. Select any one mode and fill in the required details according to the nature of transaction.

Step IV: Please submit the Registration Form and Payment Receipt at the time of SEMINAR.

Contact: Faculty Coordinator: Mrs. Smita Sabne: sabne.smita@gmail.com

Assistant Coordinator: Deepali Manjarekar: autonomouslaws@ilslaw.in

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