Call for Papers : Journal of Alternate Dispute Resolution (2017-18 Volume)

Centre for Alternate Dispute Resolution, Institute of Law, Nirma University, Ahmedabad, Gujarat invites articles / research papers, case comment and book reviews

Centre for Alternate Dispute Resolution, Institute of Law, Nirma University, Ahmedabad, Gujarat invites articles / research papers, case comment and book reviews on the contemporary topics and themes of Arbitration and other ADR mechanism for publication in the 3rd Issue of the Journal of Alternate Dispute Resolution for its 2017-18 volume. The Journal of Alternate Dispute Resolution is a peer-reviewed ISSN Serial Journal (ISSN: 2454-9932) published by the Centre for Alternate Dispute Resolution, Institute of Law, Nirma University, Ahmedabad, Gujarat. It is the endeavor of the Centre for Alternate Dispute Resolution to become the beacon in the field of Arbitration and other ADR mechanism by encouraging synthesis of knowledge and best practices cutting across academia, industry, practitioners and research fraternity. The Journal welcomes submissions from academicians, practitioners, research scholars and students from law and allied fields.

The word limit for articles is 5,000 to 7,000 words including footnotes. The word limit for case notes and case comments is 3500 to 4000 words and the scope of inquiry may include analysis of recent case laws, legislations, policies or any recent issue. We also welcome reviews of books that have made a significant contribution to legal or academic scholarship in this field. Successful submissions to this category will engage substantively with the ideas and themes explored in the book instead of merely providing a summary of its main arguments. The word limit for book review is 2500 to 3000 words. JADR follows the Harvard Blue Book (19th Edition) citation style.  Entries can be co-authored however, a maximum of two authors per entry is allowed. Only original work is invited and any kind of plagiarism will lead to disqualification of the paper.

Please submit your manuscript as a MS-Word document. The manuscript must be accompanied by an abstract not exceeding 300 words. The Times new Roman font, in font size 12 is prescribed for all entries. Further, footnotes shall be in font size 10 and line spacing of 1.5 shall be followed. All submissions must be accompanied by a covering letter stating the title, author’s full name, Affiliated Institution/College/ University details and the authors’ contact details along with phone no and email. Also a short introduction of the author not more than 200 words is to be provided in the covering letter. Apart from the cover letter, the rest of the submission should not contain any reference to the identity of the author in order to enable anonymous screening and peer-review.

Submissions for the 2017-18 volume are accepted on a rolling basis up to 20th August, 2017 through email only. Please send all submissions on this ID:  adr@nirmauni.ac.in.

For any details, please contact on the below mentioned address:

Rohit Moonka
Assistant Professor of Law & Head
Centre for ADR, Institute of Law, Nirma University
SG Highway, Ahmedabad, Gujarat- 382481, India
Email ID: adr@nirmauni.ac.in
Website: http://www.nirmauni.ac.in/Ilnu/aboutcentre_adr

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