TEDxNLUJAA is a local, independently organized event at National Law University and Judicial Academy in Guwahati that strives to recreate the unique experience found at TED. The Conference will be held at Seminar Hall in the Administrative Building on Saturday, March 11th, 2017.

Event Information

WHAT: First Annual TEDxNLUJAA Conference

WHERE: Seminar Hall, National Law University and Judicial Academy, Assam Hajo Road, Amingaon, District: Kamrup (Rural), Guwahati – 781031.

WHEN: Saturday, March 11 from 10:00 – 4:00 pm

Talks from our invited speakers, with intermissions and performances.

WHO: 100 attendees, and participants consisting of a diverse group of students, alumni, faculty members(Universities/Colleges/Organisations/Institutions) and distinguished speakers from the Assam region and beyond.

Join Us To: ·   Connect with decision makers and thought leaders.

·  Be encouraged by the unique dialogue and creative ideas.

·  Learn how increasing competition can increase productivity.

 General Information: The event will be marked by 6 TEDx Talks from 6 renowned personalities and 3 Enthralling Performances. The registration for the event are underway on the official website and the ticketing portal. All payments for the event would be done online. Additional information about the Event, Speakers, Ticketing and Venue is available in the Brochure. It will be our pleasure to host you in TEDxNLUJAA at the National Law University and Judicial Academy, Guwahati, Assam (New Campus).

Our speakers include:

Tanuj Kalia, CEO and Founder, Lawctopus
Jadav Payeng, Environmentalist
Mahadev Deka, Bodybuilder and Health Expert
Himanshu Sikaria, Entrepreneur
Kirit Deb Barman, Politician and Journalist

For technical assistance contact us on,

Our Email at tedxnlujaa@gmail.com.

Our Mobile at +91-7896524945, +91-8749843526

For further information on the event,

Website is available here.

Ticketing is available here.

Facebook Page is available here.

Twitter Handle is available here.

Instagram Handle is available here.

We hope that you will join us in our mission to inspire others and ignite ourselves with ideas worth spreading.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.