September 15, 2016

Standardization and Simplification of Procedures for Transmission of Securities

Securities and Exchange Board of India with a view to make the process of transmission of securities more efficient and investor friendly,

Supreme Court: Explaining the difference between Sections 301 and 302 CrPC, the Court said that the legislative intention is manifestly clear that

Reported by Vaibhav Aggarwal

Standing Committee for Tribal Welfare (SCTW) of the Ministry of Tribal Welfare has been reconstituted with the Cabinet Minister as its Chairman

The Unique Identification Authority of India in exercise of the powers conferred by clause (h) of sub-section (2) of section 54 read

Reported by Vaibhav Aggarwal